Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 361] [Entire Act] State of Nagaland - Subsection Section 361(8) in Nagaland Municipal Act, 2001 (8)The provisions of Section 358, Section 359, Section 360 and this section shall not apply in relation to any building in any area, as may be specified to be a slum area.
