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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(d) in Maharashtra Homoeopathic Practitioners' Act, 1960

(d)[ the other powers, duties and functions of the Council, under clause (q) of section 14;] [Clause (d) was substituted by Maharashtra 16 of 1988, Section 35(d).]