Jammu & Kashmir High Court - Srinagar Bench
Moomin Technologies Private Limited vs Union Territory Of Jk & Anr on 8 April, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No. 157
Supplementary-1 Causelist
(Of Court No. 05)
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 696/2022
CM No. 1714/2022
Moomin Technologies Private Limited.
..... Petitioner(s)
Through: -
Mr. M. S. Reshi, Advocate.
S
V/s
Union Territory of JK & Anr.
..... Respondent(s)
Through: -
CORAM:
Hon'ble Mr Justice Vinod Chatterji Koul, Judge.
ORDER
08.04.2022 Notice in the main petition as well as in connected CM, returnable within a period of four weeks. Requisite steps within one week.
List on 13th May 2022.
(Vinod Chatterji Koul) Judge SRINAGAR:
08.04.2022 "Hamid"ABDUL HAMID BHAT 2022.04.08 14:19 I attest to the accuracy and integrity of this document