Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(6) in Orissa Motor Spirit (Taxation on Sales) Act, 1946

(6)The grant or renewal of a registration certificate may be refused if any previous registration certificate has been cancelled.