Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 38 in Kerala Tax on Entry of Goods Into Local Areas Act, 1994 38. Medical equipments. Hospital equipments, Surgical equipments (other than consumable or disposable) including Dental Chair
