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State of Madhya Pradesh - Section

Section 31 in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

31. Co-ordination of teachings, research and extension and integration of functions and curricula and of services.

- In consultation with appropriate officers of the University, the Vice-Chancellor shall be responsible for taking such steps as may be necessary for the full co-ordination of teaching, research and extension activities of the University.