Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 43(1)] [Section 43] [Entire Act] Union of India - Subsection Section 43(1)(f) in The Multi-State Co-Operative Societies Act, 2002 (f)has interest in any business of the kind carried on by the society of which he is a member;