Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Introduction Of The State Of Arunachal Pradesh (Amendment) Bill , 2016 ... on 24 March, 2017

Sixteenth Loksabha an> Title: Introduction of the State of Arunachal Pradesh (Amendment) Bill , 2016 (Amendment of section 35).

   

HON. DEPUTY SPEAKER: Item No.32,  Shri Ninong Ering.

SHRI NINONG ERING (ARUNACHAL EAST): Sir, I beg to move for leave to introduce a Bill further to amend the State of Arunachal Pradesh Act, 1986.

HON. DEPUTY SPEAKER: The question is:

“That leave be granted to introduce a Bill further to amend the State of Arunachal Pradesh Act, 1986.”   The motion was adopted.
SHRI NINONG ERING: Sir, I introduce the Bill.