Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in Rules Relating To Election Petitions 1. (a) These Rules, may be cited as the Rules relating to Election Petitions. (b)They shall come into force from the date of their publication in the Madhya Pradesh Rajpatra.
