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[Cites 1, Cited by 0]

Madras High Court

Mr.Kempraj vs The Inspector General Of Police on 22 February, 2019

Bench: R.Mahadevan, P.D.Audikesavalu

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                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 22.02.2019

                                                     CORAM:

                               THE HONOURABLE MR.JUSTICE R.MAHADEVAN
                                                        AND
                            THE HONOURABLE MR.JUSTICE P.D.AUDIKESAVALU
                                               W.P.No.29841 of 2018


                      Mr.Kempraj                                      : Petitioner

                                                       Vs.
                      1.The Inspector General of Police,
                          Mr.Pon Manickavel,
                          Economic Offences Wing – Idol theft,
                          Trichy Special Camp Office,
                          Trichy.


                      2.The Commissioner,
                          The Hindu Religious and Charitable Endowments
                          Department, 114, Uttamar Gandhi Salai,
                          Nungambakkam, Chennai-600 034.


                      3.The Joint Commissioner,
                          The Hindu Religious and Charitable Endowments
                          Department, Salem.




http://www.judis.nic.in
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                      4.The Assistant Commissioner,
                          The Hindu Religious and Charitable Endowments
                          Department, Dharmapuri.


                      5.The Executive Officer,
                          Chandrachudeswarar Thirukoil,
                          Hosur, Krishnagiri District.


                      6.The Inspector,
                          The Hindu Religious and Charitable Endowments
                          Department, Hosur-635 109.
                                                                        : Respondents
                      PRAYER: Writ Petition is filed under Article 226 of the Constitution
                      of India, praying for the issuance of a Writ of Mandamus, directing
                      the     first respondent to dispose of the representation dated
                      01.03.2018 to conduct a fair enquiry and look into the affairs of the
                      temple which has been closed since for the past more than six
                      months and also to check for the idol theft and misappropriation of
                      the wealth and accounts of the temple.
                                 For Petitioner      : Mr.R.Mohandoss,
                                                    For M/s.Swaminathan Law Associates
                                 For Respondent No.1: Mrs.S.Thankira,
                                                          Government Advocate (Crl.side)
                                 For Respondents 2to6 : Mr.M.Maharaja,
                                                    Special Government Pleader
                                                         *********




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                                                   ORDER

*********** [Order of the Court was made by R.MAHADEVAN, J] The learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition and he has also made an endorsement to that effect.

2. In view of the endorsement so made, the Writ Petition stands dismissed as withdrawn. No costs.

(R.M.D., J.) (P.D.A., J.) 22.02.2019 Index : Yes/No Internet : Yes/No SML To

1.The Inspector General of Police, Mr.Pon Manickavel, Economic Offences Wing – Idol theft, Trichy Special Camp Office, Trichy.

2.The Commissioner, The Hindu Religious and Charitable Endowments Department, 114, Uttamar Gandhi Salai, Nungambakkam, Chennai-600 034.

http://www.judis.nic.in 4 R.MAHADEVAN, J AND P.D.AUDIKESAVALU, J SML/rmk

3.The Joint Commissioner, The Hindu Religious and Charitable Endowments Department, Salem.

4.The Assistant Commissioner, The Hindu Religious and Charitable Endowments Department, Dharmapuri.

5.The Executive Officer, Chandrachudeswarar Thirukoil, Hosur, Krishnagiri District.

6.The Inspector, The Hindu Religious and Charitable Endowments Department, Hosur-635 109.

Order made in W.P.No.29841 of 2018 Dated: 22.02.2019 http://www.judis.nic.in