Madras High Court
Mr.Kempraj vs The Inspector General Of Police on 22 February, 2019
Bench: R.Mahadevan, P.D.Audikesavalu
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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22.02.2019
CORAM:
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
AND
THE HONOURABLE MR.JUSTICE P.D.AUDIKESAVALU
W.P.No.29841 of 2018
Mr.Kempraj : Petitioner
Vs.
1.The Inspector General of Police,
Mr.Pon Manickavel,
Economic Offences Wing – Idol theft,
Trichy Special Camp Office,
Trichy.
2.The Commissioner,
The Hindu Religious and Charitable Endowments
Department, 114, Uttamar Gandhi Salai,
Nungambakkam, Chennai-600 034.
3.The Joint Commissioner,
The Hindu Religious and Charitable Endowments
Department, Salem.
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4.The Assistant Commissioner,
The Hindu Religious and Charitable Endowments
Department, Dharmapuri.
5.The Executive Officer,
Chandrachudeswarar Thirukoil,
Hosur, Krishnagiri District.
6.The Inspector,
The Hindu Religious and Charitable Endowments
Department, Hosur-635 109.
: Respondents
PRAYER: Writ Petition is filed under Article 226 of the Constitution
of India, praying for the issuance of a Writ of Mandamus, directing
the first respondent to dispose of the representation dated
01.03.2018 to conduct a fair enquiry and look into the affairs of the
temple which has been closed since for the past more than six
months and also to check for the idol theft and misappropriation of
the wealth and accounts of the temple.
For Petitioner : Mr.R.Mohandoss,
For M/s.Swaminathan Law Associates
For Respondent No.1: Mrs.S.Thankira,
Government Advocate (Crl.side)
For Respondents 2to6 : Mr.M.Maharaja,
Special Government Pleader
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ORDER
*********** [Order of the Court was made by R.MAHADEVAN, J] The learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition and he has also made an endorsement to that effect.
2. In view of the endorsement so made, the Writ Petition stands dismissed as withdrawn. No costs.
(R.M.D., J.) (P.D.A., J.) 22.02.2019 Index : Yes/No Internet : Yes/No SML To
1.The Inspector General of Police, Mr.Pon Manickavel, Economic Offences Wing – Idol theft, Trichy Special Camp Office, Trichy.
2.The Commissioner, The Hindu Religious and Charitable Endowments Department, 114, Uttamar Gandhi Salai, Nungambakkam, Chennai-600 034.
http://www.judis.nic.in 4 R.MAHADEVAN, J AND P.D.AUDIKESAVALU, J SML/rmk
3.The Joint Commissioner, The Hindu Religious and Charitable Endowments Department, Salem.
4.The Assistant Commissioner, The Hindu Religious and Charitable Endowments Department, Dharmapuri.
5.The Executive Officer, Chandrachudeswarar Thirukoil, Hosur, Krishnagiri District.
6.The Inspector, The Hindu Religious and Charitable Endowments Department, Hosur-635 109.
Order made in W.P.No.29841 of 2018 Dated: 22.02.2019 http://www.judis.nic.in