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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2)(xiv) in Punjab Detenus (Conditions of Detention) Order, 1981

(xiv)omits or refuses to help any officer of the Jail in case of any attempt escape on the part of any of his fellow prisoners or of any attack upon such officer or upon any of his fellow prisoners shall be deemed to have committed a Jail offence.