Delhi High Court - Orders
(38) Tdi International India Ltd vs Delhi Metro Rail Corporation on 22 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~38 & 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 69/2017
(38) TDI INTERNATIONAL INDIA LTD ..... Petitioner
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary and Ms. Sangrika
Tanwar, Advs.
versus
DELHI METRO RAIL CORPORATION ..... Respondent
Through: Mr. Manish Kumar Srivastava and
Mr. Sagar Arora, Advs.
+ O.M.P. (COMM) 184/2017
(39) TDI INTERNATIONAL INDIA LTD ..... Petitioner
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary and Ms. Sangrika
Tanwar, Advs.
versus
DELHI METRO RAIL CORPORATION ..... Respondent
Through: Mr. Manish Kumar Srivastava and
Mr. Sagar Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 22.05.2023
List on 01.09.2023.
The parties are directed to file their written synopsis as directed vide order dated 23.02.2023.
SACHIN DATTA, J MAY 22, 2023/ssc This is a digitally signed order.
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