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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

8. Fees for Private Un-aided Minority Medical and Dental Colleges.

- The fee the Medical and Dental Courses i.e., MBBS/BDS Courses in Unaided Minority Institutions shall be determined by the Government from time to time based on the recommendations of the Fee Structure Committee constitution by the Government for the purpose from time to time.