Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(5) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(5)When the place of a member of the Committee or Body becomes vacant by resignation, death, removal or otherwise of such member, the Government may appoint a new member to fill the vacancy and such new member shall hold office for the unexpired period of the term of office of the member in whose place he has been appointed.