Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 24 July, 2017
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
ORDER SHEET
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 24th July, 2017.
Appearance:
Mr. Sarvapriya Mukherjee, Adv.
Mr. Arnab Sarkar, Adv.
...for the plaintiff
Mr. D. Adhikari, Adv.
Mr. A. Mukherjee, Adv.
...for the respondent nos. 3, 5, 16
Mr. Tarun Aich, Adv.
...for the defendant no.6 Mr. A. D. Dey, Adv.
...for defendant nos. 7, 14, 20 & 21 The Court : As prayed for on behalf of defendant nos. 7, 14, 20 and 21, two weeks time is granted to file affidavit of document. The said defendants are also directed to allow inspection of the said document to the other parties.
Let this matter be listed four weeks hence under the heading 'Framing of Issues'. In the meantime, the plaintiff is directed to file Judge's Brief of Document.
(SAHIDULLAH MUNSHI, J.) sp3