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Madhya Pradesh High Court

Rahees Khan vs Chand Khan on 9 July, 2015

(alok)

M.A. No. 667/2015

1
09.07.2015
Shri Akhilesh Gupta, Advocate for the appellant.
Heard.
Admit.

Issue notice to the respondents on payment of

process fee within seven days. Record of MACT be called for. (Sujoy Paul) Judge