Madhya Pradesh High Court
Rahees Khan vs Chand Khan on 9 July, 2015
(alok) M.A. No. 667/2015 1 09.07.2015 Shri Akhilesh Gupta, Advocate for the appellant. Heard. Admit. Issue notice to the respondents on payment of
process fee within seven days. Record of MACT be called for. (Sujoy Paul) Judge