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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(4)(iii) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(iii)whether the balance sheet and profit and loss accounts examined by him or in agreement with the books of accounts and returns of the society.