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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(1) in Sikkim Anti Drugs Act, 2006

(1)Without prejudice to the provisions of sub-section (3) of Section 4, the Government shall appoint an officer not below the rank of Joint Secretary or equivalent as the Programme Officer and may also appoint such other officers with such designation as it thinks fit for the purposes of this Act.