Supreme Court - Daily Orders
Gaurang Nipinbhai Nagarsheth vs Posco India Pune Processing Center Pvt. ... on 12 October, 2020
Bench: D.Y. Chandrachud, Indu Malhotra, Indira Banerjee
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No 3189 of 2020
Gaurang Nipinbhai Nagarsheth, Appellant(s)
Ex-Director/Shareholder of Poggenamp
Nagarsheth Powertronics Pvt Ltd
Versus
POSCO-India Pune Processing Center Respondent(s)
Pvt Ltd and Another
ORDER
1 We find no reason to interfere with the impugned order dated 20 August 2020 passed by the National Company Law Appellate Tribunal in Company Appeal (AT) (Insolvency) No 214 of 2020.
2 The Civil Appeal is accordingly dismissed.
3 Pending applications, if any, stand disposed of.
….....…...….......………………........J. [Dr Dhananjaya Y Chandrachud] ..…....…........……………….…........J. [Indu Malhotra] Signature Not Verified Digitally signed by ..…....…........……………….…........J. [Indira Banerjee] ARJUN BISHT Date: 2020.10.14 16:07:44 IST Reason: New Delhi;
October 12, 2020
CKB
ITEM NO.7 Court 6 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.3189/2020
GAURANG NIPINBHAI NAGARSHETH, Appellant(s)
EX-DIRECTOR/SHAREHOLDER OF POGGENAMP NAGARSHETH POWERTRONICS PVT LTD VERSUS POSCO-INDIA PUNE PROCESSING CENTER Respondent(s) PVT. LTD. & ANR.
(With appln.(s) for IA No.92798/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.92796/2020-STAY APPLICATION and IA No.92795/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES) Date : 12-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MS. JUSTICE INDU MALHOTRA HON'BLE MS. JUSTICE INDIRA BANERJEE For Appellant(s) Mr. B. Badrinath, Adv.
Mr. Hiren R. Sharma, Adv.
Ms. Daisy Hannah, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R 1 The Civil Appeal is dismissed in terms of the signed order.
2 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) AR-cum-PS BRANCH OFFICER (Signed order is placed on the file)