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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(16)(i) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(i)the price that the property would ordinarily fetch on sale in the open market on the date of the transaction ; and