Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Haryana - Subsection

Section 88(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)He shall cause such absorption pit to be constructed to such depth that its base shall be in porous sandy strata to the approval of the Administrator and covered with a removal roof and suitably ventilated.