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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2) in Bombay Metropolitan Region Development Authority Act, 1974

(2)The Authority may, from time to time [sanction creation of posts or other officers and servants subordinate to the Authority [* * *] as it thinks necessary.] The conditions of appointment and service and the powers and duties of such officers and servants shall be such as may be determined by regulations.