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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Tamilnadu - Subsection

Section 94(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)The meeting for election of Vice-President shall be convened, presided over and conducted by the Returning Officer, or if so authorised by the State Election Commission, by the Assistant Returning Officer.