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State of Kerala - Section

Section 9 in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

9.

On receipt of an application under Rule 2 for cutting or destruction of the valuable trees, the authorised officer shall eliminate from the list furnished by the applicant in his application such of the trees which are not permissible as per the provisions in sub-rule (i) and (ii) of Rule 6, and shall not permit the cutting or destruction of such trees.