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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(f) in Bihar Centenary Journalism Award Rules, 2012

(f)"News paper/Magazine" means such regular publications which consist of public news or comments and is registered by the Registrar of News papers of the Government of India in accordance with Press and Book Act 1867.