Delhi High Court - Orders
Adigear International vs Canara Bank on 10 November, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021
ADIGEAR INTERNATIONAL ..... Petitioner
Through: None.
versus
CANARA BANK ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 10.11.2022
1. It is already 04:50 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 7th March, 2023.
SANJEEV NARULA, J NOVEMBER 10, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:11.11.2022 11:55:16