Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Adigear International vs Canara Bank on 10 November, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~11
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3152/2021
                                 ADIGEAR INTERNATIONAL                                  ..... Petitioner
                                                       Through:     None.

                                                       versus

                                 CANARA BANK                                         ..... Respondent
                                                       Through:     None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                       ORDER

% 10.11.2022

1. It is already 04:50 PM. Due to paucity of time, it is not possible to take up this matter today.

2. Re-notify on 7th March, 2023.

SANJEEV NARULA, J NOVEMBER 10, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:11.11.2022 11:55:16