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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(a) in Islamic University of Science and Technology, Kashmir Act, 2005

(a)the constitution, powers and duties of the authorities and other bodies of the University except the Board, the qualifications and disqualifications for membership of such authorities and other bodies, appointment and removal of members thereof and other matters connected therewith ;