Section 17(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

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State of Gujarat - Subsection

Section 17(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)to regulate the procedure-

(i)for purchase and procurement of electricity from any source for transmission, sale, distribution and supply thereof in the State; and

(ii)for the determination of the price for such purchase or procurement;