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Madras High Court

Kuppusamy vs The District Collector on 28 February, 2024

Bench: N. Sathish Kumar, D. Bharatha Chakravarthy

                                                       W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 28.02.2024

                                                   CORAM:

                          THE HON'BLE MR. JUSTICE N. SATHISH KUMAR
                                             AND
                     THE HON'BLE MR. JUSTICE D. BHARATHA CHAKRAVARTHY

                          W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023
                  and W.M.P.Nos.31090, 31091, 31098, 31099, 31865, 31866, 31870, 31872,
                                        31920 & 31922 of 2023

                  W.P.No.31649 of 2023

                  Kuppusamy                                                             ... Petitioner

                                                      Vs

                  1. The District Collector,
                  Chennai District,
                  Chennai.

                  2. The Commissioner of Prohibition of Excise
                  Ezhilagam,
                  Chepauk, Chennai - 600 005.

                  3. The Managing Director,
                  Tamil Nadu State Marketing Corporation Ltd.,
                  4th Floor, Thalamuthu Nadarasan Maligai,
                  Egmore, Chennai - 8.

                  4. The District Manager TASMAC Ltd.,
                  Kancheepuram North District
                  No.14-18, Sidco Industrial Estate
                  Sevilimedu Village – 631 502.                                     ... Respondents


https://www.mhc.tn.gov.in/judis
                  Page 1 / 6
                                                           W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023

                  Prayer in W.P.No.31469 of 2023: Writ Petition filed under Article 226 of
                  the Constitution of India, pleased to issue a Writ of Certiorari, calling for the
                  records relating to the Tender Notification of the 4th respondent in Tender
                  Reference No.787/A3/2023, dated 07.10.2023 calling for tenders for the
                  grant of the right to collect empty bottles and sell eatables in the bars
                  attached to the TASMAC shops Kancheepuram (North) District for a period
                  from 01.11.2023 to 31.10.2025 and quash the same.


                                  For Petitioner  : Mr.K.Manimaran
                                  (in all W.Ps.)
                                  For Respondents : Dr.T.Seenivasan
                                                    Spl.Govt.Pleader (Forest)
                                                    [for R1 & R2]
                                                    Mr.K.Balakrishnan
                                                    Standing Counsel
                                                    [for R3 & R4]

                                                COMMON ORDER

These writ petitions challenge the tender notifications issued by the Tamil Nadu State Marketing Corporation Limited by inviting online tenders / bids in two cover system (Cover I-Technical bid and Cover II - Financial bid) from individuals for selection of Bar Eatable Contractors for the sale of eatables and to collect empty bottles in the bars attached to the retail vending shops of TASMAC Limited, for a period of two years from 01.11.2023 to 31.03.2025 in respect of different districts. Since the grievance of the petitioners are identical, these Writ Petitions are taken up and are disposed https://www.mhc.tn.gov.in/judis Page 2 / 6 W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023 of by this common order.

2. Similar challenge was made in a batch of the writ petitions in W.P.Nos.30741 of 2023 etc., cases, wherein, we have elaborately dealt with the issue and passed a common order dismissing those writ petitions by order dated 29.11.2023. The common order of this Court was put to challenge before the Hon'ble Supreme Court in S.L.P.(Civil).Nos.701 & 947 of 2024 and they were dismissed on 29.01.2024.

3. In view of the above, since the above common order has reached finality, nothing survives in these writ petitions and therefore, they are dismissed, accordingly. No costs. Consequently, connected miscellaneous petitions are closed.





                                                                  (N.S.K.,J.)   (D.B.C.,J.)
                                                                          28.02.2024

                  Index            : Yes/No
                  Neutral Citation : Yes/No
                  kmk/dhk




https://www.mhc.tn.gov.in/judis Page 3 / 6 W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023 To:

1. The District Collector, Chennai District, Chennai.
2. The Commissioner of Prohibition of Excise Ezhilagam, Chepauk, Chennai - 600 005.
3. The Managing Director, Tamil Nadu State Marketing Corporation Ltd., 4th Floor, Thalamuthu Nadarasan Maligai, Egmore, Chennai - 8.
4. The District Manager TASMAC Ltd., Kancheepuram North District No.14-18, Sidco Industrial Estate Sevilimedu Village – 631 502.
5. The District Manager TASMAC Ltd., Thiruvallur (East) District No.1, Bangalore National Highway Sembarambakkam, Chennai – 600 123
6. The District Manager TASMAC Ltd., Coimbatore South District Coimbatore
7. The District Manager TASMAC Ltd., Coimbatore (North) District No.305A, Vilankurichi Road Peelamedu Railway Station Back Side Chintamani Co-operative Society Depot Peelamedu, Coimbatore – 641 004 https://www.mhc.tn.gov.in/judis Page 4 / 6 W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023
8. The District Manager TASMAC Ltd., Perambalur District IMFS Depot, TASMAC Ltd 176-A, Trichy Main Road Thuraimangalam Perambalur https://www.mhc.tn.gov.in/judis Page 5 / 6 W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023 N. SATHISH KUMAR, J.

AND D. BHARATHA CHAKRAVARTHY, J.

kmk/dhk W.P.Nos.31469, 31474, 32257, 32262, 32315 of 2023 and W.M.P.Nos.31090, 31091, 31098, 31099, 31865, 31866, 31870, 31872, 31920 & 31922 of 2023 28.02.2024 https://www.mhc.tn.gov.in/judis Page 6 / 6