Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Maharashtra - Subsection Section 54(a) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (a)create any new posts of "Other Officers" as specified in section 14 or the Heads of Departments or Professors or of any officers of equivalent rank;
