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State of Gujarat - Section

Section 16 in Information Assistant, Class III, Competitive Examination Rules, 2015

16. Result of examination.

(1)The Board shall declare the result of the examination and submit the same to the Government.
(2)The result of the successful candidates shall be arranged in the order of merit specifying their names, seat numbers and total marks obtained by the candidates and the same shall be caused to be published in the Official Gazette, by the Board.
(3)The Board shall display on the website of the Board, the result of the successful candidates included in part I, part II and the list of unsuccessful candidates, specifying their names, seat numbers and total marks obtained by them.
(4)The Board shall communicate the result to the successful candidates individually in the manner as may be decided by it.