Section 78(2)(i) in The West Bengal Primary Education Act, 1973

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State of West Bengal - Subsection

Section 78(2)(i) in The West Bengal Primary Education Act, 1973

(i)in the case of despatches of coal as a result of sale thereof, the prices charged by the owner of a coal mine for such coal, but excluding any sum separately charged as tax, cess, duty, fee or royalty for payment of such sum to Government or a local body, or any other sum as may be prescribed, or

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State of West Bengal - Subsection

Section 78(2)(i) in The West Bengal Primary Education Act, 1973