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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xvii) in The Bihar Co-operative Societies Rules, 1959

(xvii)"Election Officer" means an Officer entrusted in these Rules with the responsibilities of conducting election of a Co-operative Society and shall include Alternate Election Officer, Assistant Election Officer and Assistant Alternate Election Officer;