Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Dadra And Nagar Haveli - Subsection Section 80(ii) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (ii)the contribution made by the Government or any local authority or persons;
