Jharkhand High Court
Ms G P T Infraprojects Limited Reprr Thr ... vs State Of Jharkhand Through Secretary ... on 19 July, 2016
Author: Virender Singh
Bench: Virender Singh, Shree Chandrashekhar
.
IN THE HIGH COURT OF JHARKHAND AT RANCHI
---
L.P.A. No. 186 of 2016
---
M/s G.P.T. Infraprojects Limited & Anr. .... Appellants Versus State of Jharkhand & Others .... Respondents ....
CORAM: HON'BLE MR. JUSTICE VIRENDER SINGH, CHIEF JUSTICE HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
------
For the Appellants : Mr. Indrajit Sinha, Advocate For the Respondents : Mr. Vikash Kumar, JC to AAG
-----
th 09/ 19 July, 2016 Per Virender Singh, C.J.:
Notice to all the three respondents.
2. Mr. Vikash Kumar, learned JC to Addl. Advocate General accepts notice on behalf of the respondent nos.1 and 2.
3. Let notice go to respondent No.3 only by Dasti process.
4. List again on 09.08.2016.
(Virender Singh, C.J.) (Shree Chandrashekhar, J.) Sudhir/SI