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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(b) in The Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977

(b)enter, inspect or break open and search any place or premises, vehicle or vessel or other conveyances in which he has reason to believe that contravention of the provision of this Order has been, is being of is about to be committed;