State Consumer Disputes Redressal Commission
Nevil Semens vs Shree Sai Communication on 21 April, 2016
Daily Order None present for the appellant.
None was present on 28.11.15 and 13.01.16. SPC vide dispatch no.6186 dated 01.12.15 was issued to the appellant.
But today again the appellant has failed to appear and argue the case.
It appears that the appellant is not interested in pursuing this case.
Therefore, the appeal is dismissed for want of prosecution.