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Supreme Court - Daily Orders

Yogesh Ashok Deshmukh vs Pradeep Ganpatrao Karad on 13 November, 2024

Bench: J.K. Maheshwari, Rajesh Bindal

                                                             C.A. Nos. 12031-12034/2024



     ITEM NO.111                   COURT NO.7                 SECTION III

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                          CIVIL APPEAL   NOS. 12031-12034/2024

     YOGESH ASHOK DESHMUKH & ORS.                             APPELLANT(S)
                                          VERSUS
     PRADEEP GANPATRAO KARAD & ORS.                           RESPONDENT(S)

     (IA No. 75262/2024 - APPLICATION FOR VACATION OF INTERIM ORDER
      IA No. 45921/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 45925/2018 - EXEMPTION FROM FILING O.T. IA No. 98636/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 98631/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 98628/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 98712/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 45924/2018 - PERMISSION TO FILE LENGTHY LIST OF DATE, DETAIL QUESTIONS OF LAW AND EXHAUSTIVE GROUNDS) WITH C.A. No. 12035/2024 (III) (IA No. 23588/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 50607/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 50609/2018 - EXEMPTION FROM FILING O.T. IA No. 131817/2024 - VACATING STAY) C.A. No. 12036-12041/2024 (III) (IA No. 50543/2018 - EXEMPTION FROM FILING O.T. IA No. 171394/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON IA No. 171371/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON IA No. 30846/2024 - SUBSTITUTED SERVICE IA No. 131919/2024 - VACATING STAY) C.A. No. 12043-12045/2024 (III) (IA No. 150760/2019 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 32929/2019 - APPLICATION FOR PERMISSION Signature Not Verified IA No. 104634/2023 - CLARIFICATION/DIRECTION Digitally signed by POOJA SHARMA IA No. 48575/2018 - EXEMPTION FROM FILING O.T. Date: 2024.11.14 18:13:35 IST Reason:

IA No. 48573/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) 1 C.A. Nos. 12031-12034/2024 C.A. No. 12042/2024 (III) ( IA No. 46508/2018 - EXEMPTION FROM FILING O.T.) C.A. No. 12046-12049/2024 (III) ( IA No. 150756/2019 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 32935/2019 - APPLICATION FOR PERMISSION IA No. 72217/2018 - CLARIFICATION/DIRECTION IA No. 49334/2018 - EXEMPTION FROM FILING O.T. IA No. 49333/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 12053-12056/2024 (III) C.A. No. 12052/2024 (III) (IA No. 45943/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 45945/2018 - EXEMPTION FROM FILING O.T. IA No. 45944/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES) C.A. No. 12050-12051/2024 (III) ( IA No. 32925/2019 - APPLICATION FOR PERMISSION IA No. 51096/2018 - EXEMPTION FROM FILING O.T. IA No. 51095/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 12057/2024 (III) ( IA No. 72204/2018 - CLARIFICATION/DIRECTION IA No. 47040/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 13-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE RAJESH BINDAL For Appellant(s) Mr. Shishir Pinaki, AOR Mr. Rakesh Diwedi, Sr. Adv. Mr. Tapesh Kumar Singh, Sr. Adv. Mr. Satya Mitra, AOR Mr. Aditya Pratap Singh, Adv. Mr. Amarjeet Gupta, Adv.
Mr. Sukant Vikram, AOR Mr. Tapesh Kumar Singh, Sr. Adv. Mr. Amarjeet Gupta, Adv.
2
C.A. Nos. 12031-12034/2024 Mr. Kumar Anurag Singh, Adv. Ms. Tulika Mukherjee, AOR Mr. Zain A. Khan, Adv.
Mr. Ravindra Keshavrao Adsure, AOR Mr. Sagar N.pahune Patil, Adv. Mr. Yash Prashant Sonavane, Adv.
Mr. Gaurav Agarwal, Sr. Adv.(NP) Mr. Shivaji M Jadhav, Adv. Mr. Adarsh Kumar Pandey, Adv. Mr. Vignesh Singh, Adv. Mr. Aditya S Jadhav, Adv. Mr. Manan Daga, Adv.
Mr. Vijay Kumar P, Adv.
Ms. Kaarunya Lakshmi, Adv. For M/S. S.M. Jadhav And Company, AOR Mr. Harin P. Raval, Sr. Adv. Ms. Anagha S. Desai, AOR Mr. Satyajit A Desai, Adv. Mr. Anup K. Mishra, Adv. Mr. Siddharth Gautam, Adv.
For Respondent(s) Mr. Gautam Talukdar, AOR Mr. Pralhad B., Adv.
Mr. Mahesh Prakash Shinde, Adv. Mr. Ashok Kumar Gupta II, AOR Ms. Yugandhara Pawar Jha, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Siddharth Dharmadhikari, Adv. Ms. Lavanya Dhawan, Adv. Ms. Yasha Goyal, Adv.
Mr. Pralhad Bachate, Adv. Mr. Kailas Bajirao Autade, AOR Mr. Harin P. Raval, Sr. Adv. Mr. Satyajit A. Desai, Adv. Mr. Siddharth Gautam, Adv. Mr. Anup K. Mishra, Adv. Mr. Abhinav K. Mutyalwar, Adv. Mr. Sachin Singh, Adv.
Mr. Ananya Thapliyal, Adv. Ms. Urmi H. Raval, Adv.
Ms. Shreya Bansal, Adv.
3
C.A. Nos. 12031-12034/2024 Ms. Shreyshta Narayan, Adv. Mr. Siddharth H. Raval, Adv. Ms. Anagha S. Desai, AOR Mr. Tapesh Kumar Singh, Sr. Adv. Mr. Amarjeet Gupta, Adv. Mr. Kumar Anurag Singh, Adv. Ms. Tulika Mukherjee, AOR Mr. Zain A. Khan, Adv.
Mr. Subodh S. Patil, AOR Mr. Piyush Sharma, AOR Mr. Anuj Kumar Sharma, Adv.
Mr. Jeevansing V. Rajput, Respondent in-person UPON hearing the counsel, the Court made the following O R D E R
1. List on 05th February, 2025.
2. In the meantime, parties are at liberty to file additional documents, which were on record.
3. Common agreed convenience compilation shall be filed on or before the next date of listing.
4. Interim order to continue till the next date of listing.

(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH) 4