Section 7(1)(a) in The Bengal Land-Revenue Sales (West Bengal Amendment) Act, 1950

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(a)Every suit or proceeding for the ejectment of any person from any land in pursuance of section 37 or section 52 of the said Act, and

Legal Document View