Section 141(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957
(iv)When the Patwari receives the memorandum from the Inspector, the former should make a note of the fact in his diary of events regarding the serial numbers of the sheet received by him. This entry in the diary should also be signed by the Inspector. The Patwari will then enter in his register the mutations detailed in the memoranda and endorse the facts of entry of the memoranda giving the serial number of each mutation and the date of entry. On his next inspection the inspector will see that this has been done and after comparing the entries in the Mutation Register with the memoranda will sign both and shall himself forward the latter tot he Office Qanungo. If a memorandum contains land situated in more than one Patwari circle, the Inspector will take similar action as regards all the circles concerned before forwarding the memorandum to the Office Qanungo.