Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 23 January, 2024
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 23-01-2024 List along with Criminal Appeal No.3140 of 2023.
(ROHIT ARYA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
pd
Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 1/23/2024
7:32:46 PM