Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(a) in The Ganges Tolls Act, 1867 (a)for fixing the number and the width of steamers, flats and boats to be allowed to pass into or out of or through any part of the Ganges [below Allahabad] [Substituted by A.O. 1937.] at one time or abreast;
