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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Cement (Quality Control) Order, 1995

(f)"manufacturer" in relation to cement, means a person who or a firm or Hindu Undivided Family which produces, makes or manufactures cement and includes a person who, or a firm or Hindu Undivided Family which claims such cement to be produced, made or manufactured by any such person or firm or Hindu Undivided Family, as the case may be;