Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(2) in THE KARNATAKA PRISON DEVELOPMENT BOARD ACT, 2021 (2)The Board shall furnish to the Government such returns or other information with respect to its activities as the Government may, from time to time, require.
