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[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(4)(i) in The Dedicated Freight Corridor Railway General Rules, 2018

(i)the pilot will first seek the permission from the Station Master on the approved means of communication, and the Station Master shall permit reversal only after ensuring that there is no obstruction behind the affected train in the block section;