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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(2)(b) in Potti Sreeramulu Telugu University Act, 1985

(b)to retain on the rolls of the University any student whose academic record is below the minimum standard required for the award of a degree, title, diploma or other academic distinction, or