Himachal Pradesh High Court
Unknown vs Suresh Kumar V. The Hrtc And Anr on 4 January, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Suresh Kumar v. the HRTC and Anr.
Execution Petition (T) No. 340 of 2024 04.1.2025 Present: Mr. Balwant Singh Thakur and Ms. Anchal Sharma, Advocates, for the petitioner.
Mr. Raman Jamalta, Advocate, for the respondents. Mr. Raman Jamalta, Advocate, waives notice on behalf of the respondents. He prays for and is granted four weeks' time to file reply or have instructions. Needless to say, pendency of the petition shall not be bar for the respondents to comply with the judgment alleged to have been violated. List alongwith Execution Petition (T) No.145 of 2024.
January 04, 2025 (Sandeep Sharma),
manjit Judge