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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(9) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(9)The Universities shall not claim as a matter of right any grant-in-aid or other financial assistance from the State Government or the Central Government:Provided that this shall not prohibit any Private University from applying for research projects or any other prescribed academic projects which may or may not entail financial grants from the Central or State Government or any other institutions.