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Patna High Court - Orders

The State Of Bihar vs The Bhupendra Narayan Mandal ... on 23 October, 2019

Author: Amreshwar Pratap Sahi

Bench: Chief Justice, Ashutosh Kumar

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Letters Patent Appeal No.1556 of 2018
                                    In
              Civil Writ Jurisdiction Case No.17670 of 2017
======================================================
The State Of Bihar and Ors

                                                        ... ... Appellant/s
                                 Versus
The Magadh University Through Its Vice Chancellor and Ors

                                          ... ... Respondent/s
======================================================
                                    with
                   Letters Patent Appeal No. 26 of 2019
                                     In
               Civil Writ Jurisdiction Case No.8460 of 2018
======================================================
The State Of Bihar Through The Secretary Higher Education

                                                            ... ... Appellant/s
                                 Versus
The B. N. Mandal University Through Its Registrar and Ors

                                          ... ... Respondent/s
======================================================
                                    with
                   Letters Patent Appeal No. 27 of 2019
                                     In
               Civil Writ Jurisdiction Case No.6399 of 2018
======================================================
The State Of Bihar Through The Secretary Higher Education

                                                            ... ... Appellant/s
                                 Versus
The Magadh University Through Its Registrar and Ors

                                          ... ... Respondent/s
======================================================
                                    with
                   Letters Patent Appeal No. 28 of 2019
                                    In
              Civil Writ Jurisdiction Case No.17914 of 2017
======================================================
The Bihar State Through The Secretary Higher Education Dept.

                                                          ... ... Appellant/s
                                 Versus
The B. R. Ambedkar Bihar University Through Its Registrar and Ors

                                          ... ... Respondent/s
======================================================
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             2/44




                                                 with
                          Letters Patent Appeal No. 29 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.216 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                 ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 30 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.10569 of 2017
       ======================================================
       The State Of Bihar and Ors

                                                                 ... ... Appellant/s
                                         Versus
       The T. M. Bhagalpur University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 31 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.944 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                 ... ... Appellant/s
                                                Versus
       The Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 32 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.7483 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                               ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Vice Chancellor and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             3/44




                          Letters Patent Appeal No. 34 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9579 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                ... ... Appellant/s
                                        Versus
       The Veer Kunwar Singh University Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 35 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.1027 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                 ... ... Appellant/s
                                                Versus
       The Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 36 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.7291 of 2018
       ======================================================
       The State Of Bihar

                                                                 ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 37 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.17768 of 2017
       ======================================================
       The State Of Bihar and Anr

                                                                 ... ... Appellant/s
                                                Versus
       The Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             4/44




                          Letters Patent Appeal No. 38 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.7870 of 2018
       ======================================================
       The State Of Bihar

                                                                 ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 39 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5185 of 2018
       ======================================================
       The State Of Bihar Through The Principal Secretary

                                                                 ... ... Appellant/s
                                        Versus
       B. R. Ambedkar University, Muzaffarpur Throgh Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 40 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4425 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                               ... ... Appellant/s
                                       Versus
       The Magadh University, Through Registrar, Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 41 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9509 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                 ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             5/44




                          Letters Patent Appeal No. 42 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5788 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                  ... ... Appellant/s
                                          Versus
       Lalit Narayan Mithila University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 44 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5977 of 2018
       ======================================================
       The State Of Bihar

                                                                  ... ... Appellant/s
                                         Versus
       The Vice Chancellor, B. N. Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 45 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9122 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                  ... ... Appellant/s
                                          Versus
       Lalit Narayan Mithila University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 46 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.7748 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                 ... ... Appellant/s
                                        Versus
       The Tilka Manjhi Bhagalpur University, Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             6/44




                          Letters Patent Appeal No. 47 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18072 of 2017
       ======================================================
       The State Of Bihar and Anr

                                                                ... ... Appellant/s
                                       Versus
       The Magadh University, Bodh Gaya Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 48 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.6561 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                   ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University, Bodh Gaya, Gaya and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 49 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.13021 of 2016
       ======================================================
       The State Of Bihar and Anr

                                                                   ... ... Appellant/s
                                         Versus
       The L. N. Mithila University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 50 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.8366 of 2018
       ======================================================
       The State Of Bihar

                                                                   ... ... Appellant/s
                                        Versus
       The B. N. Mandal University Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             7/44




                          Letters Patent Appeal No. 51 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.11151 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                               ... ... Appellant/s
                                         Versus
       The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
       Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 52 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.8446 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                 ... ... Appellant/s
                                        Versus
       The Tilka Manjhi Bhagalpur University, Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 53 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.11071 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                               ... ... Appellant/s
                                         Versus
       The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
       Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 54 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9251 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                               ... ... Appellant/s
                                         Versus
       The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
       Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             8/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 55 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.17575 of 2017
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                      Versus
       Bhupendra Narayan Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 56 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9026 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 57 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.10994 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                          Versus
       The Lalit Narain Mithila University, Darbhanga,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 58 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.16728 of 2017
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       Tilka Manjhi Bhagalpur University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                             9/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 59 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.7912 of 2018
       ======================================================
       The State Of Bihar

                                                                ... ... Appellant/s
                                                Versus
       The Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 60 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.8462 of 2018
       ======================================================
       The State of Bihar

                                                                ... ... Appellant/s
                                         Versus
       The Magadh University through its Registrar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 61 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.6738 of 2016
       ======================================================
       The State Of Bihar

                                                                ... ... Appellant/s
                                          Versus
       The Lalit Narayan Mithila University (L.N.M.U.),

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 62 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.6339 of 2018
       ======================================================
       The Principal Secretary to the Government, Department Of Higher Education,

                                                                ... ... Appellant/s
                                                Versus
       The Magadh University,
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            10/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 73 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4066 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       Lalit Narayan Mithila University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 74 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.2281 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The B. N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 75 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4095 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       Lalit Narayan Mithila University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 76 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3955 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       L. N. Mithila University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            11/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 77 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3310 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                      Versus
       Bhupendra Narayan Mandal University,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 78 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9515 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 79 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3070 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                          ... ... Appellant/s
                                        Versus
       The B. N. Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 80 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9511 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            12/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 81 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9522 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 82 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5963 of 2018
       ======================================================
       The State Of Bihar Through The Principal Secretary, Education Department

                                                                ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 84 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9512 of 2018
       ======================================================
       The State of Bihar

                                                                ... ... Appellant/s
                                                Versus
       The Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 85 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5240 of 2018
       ======================================================
       The State Of Bihar

                                                                ... ... Appellant/s
                                                Versus
       The Vice Chancellor
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            13/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 86 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.1859 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 87 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3606 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       B. N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 89 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4893 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 90 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9513 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University,
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            14/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 91 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4089 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 92 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4133 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 93 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9545 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Registrar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 94 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9517 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            15/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 95 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.2043 of 2018
       ======================================================
       The State Of Bihar

                                                           ... ... Appellant/s
                                                Versus
       The Magadh University,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 96 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.5114 of 2018
       ======================================================
       The Principal Secretary, Secretary To The Government, Department Of
       Higher Education and Anr

                                                           ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 97 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4405 of 2018
       ======================================================
       The State Of Bihar

                                                           ... ... Appellant/s
                                                Versus
       The Vice Chancellor,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 98 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5520 of 2018
       ======================================================
       The Principal Secretary To

                                                           ... ... Appellant/s
                                                Versus
       The Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            16/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 99 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.2627 of 2018
       ======================================================
       The State of Bihar

                                                                ... ... Appellant/s
                                                Versus
       The Magadh University,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 100 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5356 of 2018
       ======================================================
       The Principal Secretary

                                                                ... ... Appellant/s
                                                Versus
       The Magadh University,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 101 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.828 of 2018
       ======================================================
       The State Of Bihar

                                                                ... ... Appellant/s
                                       Versus
       The Magadh University, Bodh Gaya Through Its Registrar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 103 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5193 of 2018
       ======================================================
       The State of Bihar

                                                                ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            17/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 104 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.5816 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Vice Chancellor,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 107 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9544 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                        Versus
       The Magadh University Through Its Registrar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 108 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4516 of 2018
       ======================================================
       The State Of Bihar Through Its Secretary

                                                          ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 110 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.4459 of 2018
       ======================================================
       The State Of Bihar Through Its Secretary

                                                          ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            18/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 111 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.6232 of 2018
       ======================================================
       The State Of Bihar Through Its Secretary

                                                          ... ... Appellant/s
                                       Versus
       The Vice Chancellor, Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 112 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3821 of 2018
       ======================================================
       The State Of Bihar,

                                                          ... ... Appellant/s
                                                Versus
       Magadh University,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 113 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.2438 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 114 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.1132 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            19/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 115 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.9510 of 2018
       ======================================================
       The State Of Bihar

                                                                   ... ... Appellant/s
                                                Versus
       The Magadh University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 132 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.17752 of 2017
       ======================================================
       The State of Bihar and Ors

                                                                   ... ... Appellant/s
                                         Versus
       Magadh University, through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 133 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.228 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                   ... ... Appellant/s
                                         Versus
       The L.N. Mithila University through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 134 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.19031 of 2017
       ======================================================
       The State Of Bihar

                                                              ... ... Appellant/s
                                     Versus
       The Bhim Rao Ambedkar Bihar University, Muzaffarpur and Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            20/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 136 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18840 of 2017
       ======================================================
       The State of Bihar and Anr

                                                                ... ... Appellant/s
                                         Versus
       The Vice Chancellor, B. N. Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 137 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.19032 of 2017
       ======================================================
       The State Of Bihar and Anr

                                                                ... ... Appellant/s
                                       Versus
       The Magadh University, Bodh Gaya and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 138 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18851 of 2017
       ======================================================
       The State of Bihar and Anr

                                                                ... ... Appellant/s
                                         Versus
       The Vice Chancellor, B. N. Mandal University and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 139 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.627 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                              ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            21/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 140 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18260 of 2017
       ======================================================
       The State of Bihar and Anr

                                                          ... ... Appellant/s
                                         Versus
       Magadh University, through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 141 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.333 of 2018
       ======================================================
       The State of Bihar and Ors

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 142 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.335 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 143 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.385 of 2018
       ======================================================
       The State of Bihar and Anr

                                                          ... ... Appellant/s
                                         Versus
       Tilka Manjhi Bhagalpur University and Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            22/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 144 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18979 of 2017
       ======================================================
       The State Of Bihar and Ors

                                                          ... ... Appellant/s
                                      Versus
       Magadh University, Bodh Gaya And Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 145 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.7471 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                        Versus
       Magadh University through the Registrar and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 146 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.835 of 2018
       ======================================================
       The State of Bihar and Anr

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 148 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.1290 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                          ... ... Appellant/s
                                       Versus
       Magadh University, Bodh Gaya and Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            23/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 149 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18748 of 2017
       ======================================================
       The State of Bihar and Ors

                                                                 ... ... Appellant/s
                                        Versus
       The Vice Chancellor, B.N. Mandal University and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 150 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.8123 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                 ... ... Appellant/s
                                        Versus
       The Veer Kunwar Singh University through its Registrar and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 151 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.19205 of 2017
       ======================================================
       The State of Bihar and Anr

                                                                 ... ... Appellant/s
                                       Versus
       The Magadh University, Bodh Gaya and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 152 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18183 of 2017
       ======================================================
       The State of Bihar and Anr

                                                                 ... ... Appellant/s
                                       Versus
       The Magadh University, Bodh Gaya and Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            24/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 153 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18443 of 2017
       ======================================================
       The State Of Bihar and Ors

                                                                 ... ... Appellant/s
                                        Versus
       The B.N. Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 154 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18237 of 2017
       ======================================================
       The State of Bihar and Ors

                                                                 ... ... Appellant/s
                                                Versus
       The Magadh University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 155 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18673 of 2017
       ======================================================
       The State of Bihar and Ors

                                                               ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 157 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.19310 of 2017
       ======================================================
       The State of Bihar and Anr

                                                                 ... ... Appellant/s
                                          Versus
       B.N. Mandal University through its Registrar and Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            25/44




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 158 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.653 of 2018
       ======================================================
       The State of Bihar

                                                                   ... ... Appellant/s
                                       Versus
       The Vice Chancellor, B.N. Mandal University, Laloo Nagar, Madhepura and
       ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 159 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.533 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                       ... ... Appellant/s
                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 160 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.69 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                   ... ... Appellant/s
                                         Versus
       The Magadh University through its Vice-Chancellor and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 162 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18278 of 2017
       ======================================================
       The State of Bihar and anr

                                                                   ... ... Appellant/s
                                                Versus
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            26/44




       B. N. Mandal University, Madhepura through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 163 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.526 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                       ... ... Appellant/s
                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 164 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18620 of 2017
       ======================================================
       The State Of Bihar and anr

                                                                 ... ... Appellant/s
                                       Versus
       The Magadh University, Bodh Gaya through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 166 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.16 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                       ... ... Appellant/s
                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 167 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.576 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                 ... ... Appellant/s
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            27/44




                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 170 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.626 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                       ... ... Appellant/s
                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 171 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.18285 of 2017
       ======================================================
       The State Of Bihar and anr

                                                              ... ... Appellant/s
                                         Versus
       Lalit Narayan Mithila University, Kameshwarnagar, Darbhanga through its
       Registrar and ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 172 of 2019
                                           In
                      Civil Writ Jurisdiction Case No.650 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                       ... ... Appellant/s
                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 173 of 2019
                                        In
                  Civil Writ Jurisdiction Case No.18268 of 2017
       ======================================================
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            28/44




       The State of Bihar and Anr

                                                             ... ... Appellant/s
                                         Versus
       Magadh University through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 175 of 2019
                                           In
                       Civil Writ Jurisdiction Case No.6 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                             ... ... Appellant/s
                                     Versus
       The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
       through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 176 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.49 of 2018
       ======================================================
       The State of Bihar

                                                             ... ... Appellant/s
                                        Versus
       The Vice Chancellor, B.N. Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 179 of 2019
                                            In
                       Civil Writ Jurisdiction Case No.178 of 2018
       ======================================================
       The State of Bihar and Anr

                                                             ... ... Appellant/s
                                          Versus
       Lalit Narayan Mithila University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 180 of 2019
                                       In
                  Civil Writ Jurisdiction Case No.473 of 2018
       ======================================================
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            29/44




       The State of Bihar and Ors

                                                                   ... ... Appellant/s
                                         Versus
       The B. N. Mandal University through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 223 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.14178 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                   ... ... Appellant/s
                                         Versus
       The Vice-Chancellor of the Lalit Narain Mithla University, Darbhanga, Bihar
       And Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 226 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.10044 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                                   ... ... Appellant/s
                                         Versus
       The Magadh University through its Registrar and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 230 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.12264 of 2018
       ======================================================
       The State Of Bihar

                                                                   ... ... Appellant/s
                                                Versus
       The B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 232 of 2019
                                        In
                  Civil Writ Jurisdiction Case No.16708 of 2018
       ======================================================
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            30/44




       The State Of Bihar and Anr

                                                                   ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 255 of 2019
                                            In
                     Civil Writ Jurisdiction Case No.9122 of 2018
       ======================================================
       Lalit Narayan Mithila University, Kameshwar Nagar and Ors

                                                                   ... ... Appellant/s
                                        Versus
       ( Dr.) Ram Sudhist Choudhary and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 335 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.22844 of 2018
       ======================================================
       The State Of Bihar and Anr

                                                                   ... ... Appellant/s
                                          Versus
       The Lalit Narayan Mithila University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 336 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.16835 of 2014
       ======================================================
       The State Of Bihar and Ors

                                                                   ... ... Appellant/s
                                         Versus
       Vice Chancellor, Lalit Narayan Mithila University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 338 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.11941 of 2018
       ======================================================
       The State Of Bihar and Ors
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            31/44




                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 339 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.12237 of 2018
       ======================================================
       The State Of Bihar and Ors

                                                          ... ... Appellant/s
                                      Versus
       The Bhupendra Narayan Mandal University and Ors

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 404 of 2019
                                          In
                    Civil Writ Jurisdiction Case No.16742 of 2018
       ======================================================
       Sunil Kumar Jha

                                                          ... ... Appellant/s
                                                Versus
       Kumar Anil Deo

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 488 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.16411 of 2018
       ======================================================
       The State Of Bihar

                                                          ... ... Appellant/s
                                                Versus
       Lalit Narayan Mithila University,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 645 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.13081 of 2018
       ======================================================
       The State of Bihar
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            32/44




                                                          ... ... Appellant/s
                                                Versus
       B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 646 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.23358 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 647 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3261 of 2019
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                       Versus
       The B.N. Mandal University, Madhepura

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 651 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.8261 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       Magadh University, Bodh Gaya

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 652 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.10564 of 2010
       ======================================================
       The State of Bihar
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            33/44




                                                          ... ... Appellant/s
                                                Versus
       B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 659 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.1989 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                     Versus
       The Baba Saheb Bhim Rao Ambedkar University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 660 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.6659 of 2019
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       The B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 662 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.12797 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 666 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.2491 of 2019
       ======================================================
       The State of Bihar
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            34/44




                                                          ... ... Appellant/s
                                        Versus
       The Vice Chancellor, B.N. Mandal University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 667 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.22494 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                       Versus
       The B.N. Mandal University Madhepura

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 669 of 2019
                                           In
                     Civil Writ Jurisdiction Case No.10507 of 2018
       ======================================================
       The State of Bihar

                                                          ... ... Appellant/s
                                                Versus
       Tilka Manjhi Bhagalpur University

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 794 of 2019
                                           In
                   Civil Writ Jurisdiction Case No.17670 of 2017
       ======================================================
       The Magadh University through its Vice Chancellor,

                                                          ... ... Appellant/s
                                                Versus
       Akhilanand Singh

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 821 of 2019
                                          In
                    Civil Writ Jurisdiction Case No.15984 of 2018
       ======================================================
       Veer Kuwar Singh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            35/44




                                                          ... ... Appellant/s
                                                Versus
       Dr. Md. Walayat Ali Khan

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 840 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.1027 of 2018
       ======================================================
       The Magadh University, Bodh Gaya

                                                          ... ... Appellant/s
                                                Versus
       Dashrath Chaudhary

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 841 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.18183 of 2017
       ======================================================
       The Magadh University

                                                          ... ... Appellant/s
                                                Versus
       Kumar Gaurav

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 899 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.17768 of 2017
       ======================================================
       The Magadh University, Bodh Gaya

                                                          ... ... Appellant/s
                                                Versus
       Ram Ratan Prasad

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 930 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.18268 of 2017
       ======================================================
       The Magadh University
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            36/44




                                                                      ... ... Appellant/s
                                                Versus
       Nripendra Kumar Singh

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 955 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.17752 of 2017
       ======================================================
       Magadh University

                                                                      ... ... Appellant/s
                                                Versus
       Anjana Verma

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 1556 of 2018)
       For the Appellant/s      :        Mr.Rakesh Narayansingh, Adv.
       For the Respondent/s     :        Mr.Avanindra Kumar Jha, Adv.
       (In Letters Patent Appeal No. 26 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 27 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 28 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Amaresh Kumar Singh, Adv.
       (In Letters Patent Appeal No. 29 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 30 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ashhar Mustafa, Adv.
       (In Letters Patent Appeal No. 31 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza
       (In Letters Patent Appeal No. 32 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 34 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.P.K.Verma, Adv.
       (In Letters Patent Appeal No. 35 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 36 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 37 of 2019)
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            37/44




       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 38 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 39 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 40 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 41 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 42 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Archana Palkar Khopde, Adv.
       (In Letters Patent Appeal No. 44 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 45 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Binodanand Mishra, Adv.
       (In Letters Patent Appeal No. 46 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 47 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 48 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr. Sujeet Kumar Sinha, Adv.
                                         Mr. Indu Bhushan Pandey, Adv.
       (In Letters Patent Appeal No. 49 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Subodh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 50 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 51 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Binodanand Mishra, Adv.
       (In Letters Patent Appeal No. 52 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ashhar Mustafa, Adv.
       (In Letters Patent Appeal No. 53 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Binodanand Mishra, Adv.
       (In Letters Patent Appeal No. 54 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 55 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 56 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            38/44




       (In Letters Patent Appeal No. 57 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Binodanand Mishra, Adv.
       (In Letters Patent Appeal No. 58 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Ashhar Mustafa, Adv.
       (In Letters Patent Appeal No. 59 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 60 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh AC To AAG 15
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 61 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Shashi Nath Jha, Adv.
       (In Letters Patent Appeal No. 62 of 2019)
       For the Appellant/s      :        Mr.Prabhat Ranjan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Shashi Bhushan Kumar, Adv.
       (In Letters Patent Appeal No. 73 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Abhinav Srivastava, Adv.
       (In Letters Patent Appeal No. 74 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 75 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Archana Palkar Khopde, Adv.
       (In Letters Patent Appeal No. 76 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Bimlesh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 77 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 78 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 79 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 80 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 81 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 82 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 84 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 85 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 86 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            39/44




       (In Letters Patent Appeal No. 87 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 89 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Mukul Sinha, Adv.
       (In Letters Patent Appeal No. 90 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 91 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 92 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 93 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 94 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 95 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 96 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Shashi Bhushan Kumar, Adv.
       (In Letters Patent Appeal No. 97 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.
       (In Letters Patent Appeal No. 98 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Shashi Bhushan Kumar, Adv.
       (In Letters Patent Appeal No. 99 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Gyanand Roy, Adv.
       (In Letters Patent Appeal No. 100 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 101 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 103 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 104 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Kumar Ravi Shankar, Adv.
       (In Letters Patent Appeal No. 107 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 108 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 110 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To   AAG 15)
       For the Respondent/s     :        Mr.Purnendu Singh, Adv.
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            40/44




       (In Letters Patent Appeal No. 111 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 112 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 113 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 114 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 115 of 2019)
       For the Appellant/s      :        Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 132 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 133 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Archana Palkar Khopde, Adv.
       (In Letters Patent Appeal No. 134 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Amaresh Kumar Singh, Adv.
       (In Letters Patent Appeal No. 136 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 137 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 138 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 139 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 140 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 141 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 142 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 143 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ashhar Mustafa, Adv.
       (In Letters Patent Appeal No. 144 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 145 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :        Mr. Sujeet Kumar Sinha, Adv.
                                         Mr. Indu Bhushan Pandey, Adv.
       (In Letters Patent Appeal No. 146 of 2019)
       For the Appellant/s      :        Mr.Vinay Kumar Mishra (AC To AAG 15)
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            41/44




       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 148 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 149 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 150 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.P.K.Verma, Adv.
       (In Letters Patent Appeal No. 151 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 152 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 153 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 154 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 155 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 157 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 158 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 159 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 160 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 162 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 163 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 164 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 166 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 167 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 170 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
       For the Respondent/s     :       Mr.Subodh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 171 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To   AAG 15)
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            42/44




       For the Respondent/s     :       Mr.Subodh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 172 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 173 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 175 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 176 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 179 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumat Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Subodh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 180 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 223 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :       Mr.Subhash Kumar Jha, Adv.
       (In Letters Patent Appeal No. 226 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :       Mr.Syed Firoz Raza, Adv.
       (In Letters Patent Appeal No. 230 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayan Singh (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar
       (In Letters Patent Appeal No. 232 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayan Singh (AC To AAG 15))
       For the Respondent/s     :       Mr.Subodh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 255 of 2019)
       For the Appellant/s      :       Mr.Md. Nadim Seraj, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 335 of 2019)
       For the Appellant/s      :       Mr.Amrendra Kumar (AC To AAG 15)
       For the Respondent/s     :       Mr.Dinesh Kumar
       (In Letters Patent Appeal No. 336 of 2019)
       For the Appellant/s      :       Mr.Amrendra Kumar (AC To AAG 15)
       For the Respondent/s     :       Mr.Abhinav Srivastava, Adv.
       (In Letters Patent Appeal No. 338 of 2019)
       For the Appellant/s      :       Mr.Amarendra Kumar (AC To AAG 15)
       For the Respondent/s     :       Mr.Pramod Mishra, Adv.
       (In Letters Patent Appeal No. 339 of 2019)
       For the Appellant/s      :       Mr.Amarendra Kumar (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 404 of 2019)
       For the Appellant/s      :       Mr.Binodanand Mishra, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 488 of 2019)
       For the Appellant/s      :       Mr.Vinay Kumar Mishra (AC To AAG 15)
       For the Respondent/s     :       Mr.Bimlesh Kumar Jha, Adv.
       (In Letters Patent Appeal No. 645 of 2019)
       For the Appellant/s      :       Mr.Priyadarshi Matri Sharan (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 646 of 2019)
       For the Appellant/s      :       Mr.Priyadarshi Matri Sharan (AC To AAG 15)
 Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                            43/44




       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 647 of 2019)
       For the Appellant/s      :       Mr.Priyadarshi Matri Sharan (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 651 of 2019)
       For the Appellant/s      :       Mr.Priyadarshi Matri Sharan (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 652 of 2019)
       For the Appellant/s      :       Mr.Priyadarshi Matri Sharan (AC To AAG 15)
       For the Respondent/s     :       Mr.Pankaj Kumar Sinha, Adv.
       (In Letters Patent Appeal No. 659 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayansingh (AC To AAG 15)
       For the Respondent/s     :       Mr.Sanjeet Kumar, Adv.
       (In Letters Patent Appeal No. 660 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayansingh (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 662 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayansingh (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 666 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayansingh(AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 667 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayansingh (AC To AAG 15)
       For the Respondent/s     :       Mr.Ritesh Kumar, Adv.
       (In Letters Patent Appeal No. 669 of 2019)
       For the Appellant/s      :       Mr.Rakesh Narayansingh(AC To AAG 15)
       For the Respondent/s     :       Mr.Dinesh Kumar, Adv.
       (In Letters Patent Appeal No. 794 of 2019)
       For the Appellant/s      :       Mr.Ritesh Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey ( AAG 15 )
       (In Letters Patent Appeal No. 821 of 2019)
       For the Appellant/s      :       Mr.Kinkar Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 840 of 2019)
       For the Appellant/s      :       Mr.Ritesh Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 841 of 2019)
       For the Appellant/s      :       Mr.Ritesh Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 899 of 2019)
       For the Appellant/s      :       Mr.Ritesh Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 930 of 2019)
       For the Appellant/s      :       Mr.Ritesh Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       (In Letters Patent Appeal No. 955 of 2019)
       For the Appellant/s      :       Mr.Ritesh Kumar, Adv.
       For the Respondent/s     :       Mr.Ashutosh Ranjan Pandey (AAG 15)
       ======================================================
       CORAM: HONOURABLE THE CHIEF JUSTICE
               and
               HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                             ORAL ORDER
             Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
                                                        44/44




                   (Per: HONOURABLE THE CHIEF JUSTICE)

5    23-10-2019

Learned counsel for the appellant State of Bihar states that the supplementary affidavit will be filed and served to the learned counsel for the respondents by tomorrow.

Learned counsel for the respondents may file a response to the same by the next date.

List on 6th November, 2019. (Amreshwar Pratap Sahi, CJ) ( Ashutosh Kumar, J) K.C.Jha/-

U