Patna High Court - Orders
The State Of Bihar vs The Bhupendra Narayan Mandal ... on 23 October, 2019
Author: Amreshwar Pratap Sahi
Bench: Chief Justice, Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1556 of 2018
In
Civil Writ Jurisdiction Case No.17670 of 2017
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University Through Its Vice Chancellor and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 26 of 2019
In
Civil Writ Jurisdiction Case No.8460 of 2018
======================================================
The State Of Bihar Through The Secretary Higher Education
... ... Appellant/s
Versus
The B. N. Mandal University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 27 of 2019
In
Civil Writ Jurisdiction Case No.6399 of 2018
======================================================
The State Of Bihar Through The Secretary Higher Education
... ... Appellant/s
Versus
The Magadh University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 28 of 2019
In
Civil Writ Jurisdiction Case No.17914 of 2017
======================================================
The Bihar State Through The Secretary Higher Education Dept.
... ... Appellant/s
Versus
The B. R. Ambedkar Bihar University Through Its Registrar and Ors
... ... Respondent/s
======================================================
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
2/44
with
Letters Patent Appeal No. 29 of 2019
In
Civil Writ Jurisdiction Case No.216 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 30 of 2019
In
Civil Writ Jurisdiction Case No.10569 of 2017
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The T. M. Bhagalpur University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 31 of 2019
In
Civil Writ Jurisdiction Case No.944 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 32 of 2019
In
Civil Writ Jurisdiction Case No.7483 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University Through Its Vice Chancellor and Ors
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
3/44
Letters Patent Appeal No. 34 of 2019
In
Civil Writ Jurisdiction Case No.9579 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Veer Kunwar Singh University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 35 of 2019
In
Civil Writ Jurisdiction Case No.1027 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 36 of 2019
In
Civil Writ Jurisdiction Case No.7291 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 37 of 2019
In
Civil Writ Jurisdiction Case No.17768 of 2017
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University and Ors
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
4/44
Letters Patent Appeal No. 38 of 2019
In
Civil Writ Jurisdiction Case No.7870 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 39 of 2019
In
Civil Writ Jurisdiction Case No.5185 of 2018
======================================================
The State Of Bihar Through The Principal Secretary
... ... Appellant/s
Versus
B. R. Ambedkar University, Muzaffarpur Throgh Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 40 of 2019
In
Civil Writ Jurisdiction Case No.4425 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University, Through Registrar, Magadh University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 41 of 2019
In
Civil Writ Jurisdiction Case No.9509 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
5/44
Letters Patent Appeal No. 42 of 2019
In
Civil Writ Jurisdiction Case No.5788 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
Lalit Narayan Mithila University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 44 of 2019
In
Civil Writ Jurisdiction Case No.5977 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Vice Chancellor, B. N. Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 45 of 2019
In
Civil Writ Jurisdiction Case No.9122 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
Lalit Narayan Mithila University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 46 of 2019
In
Civil Writ Jurisdiction Case No.7748 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Tilka Manjhi Bhagalpur University, Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
6/44
Letters Patent Appeal No. 47 of 2019
In
Civil Writ Jurisdiction Case No.18072 of 2017
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University, Bodh Gaya Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 48 of 2019
In
Civil Writ Jurisdiction Case No.6561 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University, Bodh Gaya, Gaya and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 49 of 2019
In
Civil Writ Jurisdiction Case No.13021 of 2016
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The L. N. Mithila University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 50 of 2019
In
Civil Writ Jurisdiction Case No.8366 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The B. N. Mandal University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
7/44
Letters Patent Appeal No. 51 of 2019
In
Civil Writ Jurisdiction Case No.11151 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 52 of 2019
In
Civil Writ Jurisdiction Case No.8446 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Tilka Manjhi Bhagalpur University, Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 53 of 2019
In
Civil Writ Jurisdiction Case No.11071 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 54 of 2019
In
Civil Writ Jurisdiction Case No.9251 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
8/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 55 of 2019
In
Civil Writ Jurisdiction Case No.17575 of 2017
======================================================
The State Of Bihar
... ... Appellant/s
Versus
Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 56 of 2019
In
Civil Writ Jurisdiction Case No.9026 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 57 of 2019
In
Civil Writ Jurisdiction Case No.10994 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Lalit Narain Mithila University, Darbhanga,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 58 of 2019
In
Civil Writ Jurisdiction Case No.16728 of 2017
======================================================
The State Of Bihar
... ... Appellant/s
Versus
Tilka Manjhi Bhagalpur University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
9/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 59 of 2019
In
Civil Writ Jurisdiction Case No.7912 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 60 of 2019
In
Civil Writ Jurisdiction Case No.8462 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University through its Registrar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 61 of 2019
In
Civil Writ Jurisdiction Case No.6738 of 2016
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Lalit Narayan Mithila University (L.N.M.U.),
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 62 of 2019
In
Civil Writ Jurisdiction Case No.6339 of 2018
======================================================
The Principal Secretary to the Government, Department Of Higher Education,
... ... Appellant/s
Versus
The Magadh University,
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
10/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 73 of 2019
In
Civil Writ Jurisdiction Case No.4066 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
Lalit Narayan Mithila University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 74 of 2019
In
Civil Writ Jurisdiction Case No.2281 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The B. N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 75 of 2019
In
Civil Writ Jurisdiction Case No.4095 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
Lalit Narayan Mithila University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 76 of 2019
In
Civil Writ Jurisdiction Case No.3955 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
L. N. Mithila University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
11/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 77 of 2019
In
Civil Writ Jurisdiction Case No.3310 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
Bhupendra Narayan Mandal University,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 78 of 2019
In
Civil Writ Jurisdiction Case No.9515 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 79 of 2019
In
Civil Writ Jurisdiction Case No.3070 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The B. N. Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 80 of 2019
In
Civil Writ Jurisdiction Case No.9511 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
12/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 81 of 2019
In
Civil Writ Jurisdiction Case No.9522 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University Through Its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 82 of 2019
In
Civil Writ Jurisdiction Case No.5963 of 2018
======================================================
The State Of Bihar Through The Principal Secretary, Education Department
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 84 of 2019
In
Civil Writ Jurisdiction Case No.9512 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 85 of 2019
In
Civil Writ Jurisdiction Case No.5240 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Vice Chancellor
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
13/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 86 of 2019
In
Civil Writ Jurisdiction Case No.1859 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 87 of 2019
In
Civil Writ Jurisdiction Case No.3606 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
B. N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 89 of 2019
In
Civil Writ Jurisdiction Case No.4893 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 90 of 2019
In
Civil Writ Jurisdiction Case No.9513 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University,
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
14/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 91 of 2019
In
Civil Writ Jurisdiction Case No.4089 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 92 of 2019
In
Civil Writ Jurisdiction Case No.4133 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 93 of 2019
In
Civil Writ Jurisdiction Case No.9545 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University Through Its Registrar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 94 of 2019
In
Civil Writ Jurisdiction Case No.9517 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
15/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 95 of 2019
In
Civil Writ Jurisdiction Case No.2043 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 96 of 2019
In
Civil Writ Jurisdiction Case No.5114 of 2018
======================================================
The Principal Secretary, Secretary To The Government, Department Of
Higher Education and Anr
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 97 of 2019
In
Civil Writ Jurisdiction Case No.4405 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Vice Chancellor,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 98 of 2019
In
Civil Writ Jurisdiction Case No.5520 of 2018
======================================================
The Principal Secretary To
... ... Appellant/s
Versus
The Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
16/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 99 of 2019
In
Civil Writ Jurisdiction Case No.2627 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Magadh University,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 100 of 2019
In
Civil Writ Jurisdiction Case No.5356 of 2018
======================================================
The Principal Secretary
... ... Appellant/s
Versus
The Magadh University,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 101 of 2019
In
Civil Writ Jurisdiction Case No.828 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University, Bodh Gaya Through Its Registrar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 103 of 2019
In
Civil Writ Jurisdiction Case No.5193 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
17/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 104 of 2019
In
Civil Writ Jurisdiction Case No.5816 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Vice Chancellor,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 107 of 2019
In
Civil Writ Jurisdiction Case No.9544 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University Through Its Registrar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 108 of 2019
In
Civil Writ Jurisdiction Case No.4516 of 2018
======================================================
The State Of Bihar Through Its Secretary
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 110 of 2019
In
Civil Writ Jurisdiction Case No.4459 of 2018
======================================================
The State Of Bihar Through Its Secretary
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
18/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 111 of 2019
In
Civil Writ Jurisdiction Case No.6232 of 2018
======================================================
The State Of Bihar Through Its Secretary
... ... Appellant/s
Versus
The Vice Chancellor, Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 112 of 2019
In
Civil Writ Jurisdiction Case No.3821 of 2018
======================================================
The State Of Bihar,
... ... Appellant/s
Versus
Magadh University,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 113 of 2019
In
Civil Writ Jurisdiction Case No.2438 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 114 of 2019
In
Civil Writ Jurisdiction Case No.1132 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
19/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 115 of 2019
In
Civil Writ Jurisdiction Case No.9510 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Magadh University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 132 of 2019
In
Civil Writ Jurisdiction Case No.17752 of 2017
======================================================
The State of Bihar and Ors
... ... Appellant/s
Versus
Magadh University, through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 133 of 2019
In
Civil Writ Jurisdiction Case No.228 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The L.N. Mithila University through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 134 of 2019
In
Civil Writ Jurisdiction Case No.19031 of 2017
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The Bhim Rao Ambedkar Bihar University, Muzaffarpur and Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
20/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 136 of 2019
In
Civil Writ Jurisdiction Case No.18840 of 2017
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
The Vice Chancellor, B. N. Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 137 of 2019
In
Civil Writ Jurisdiction Case No.19032 of 2017
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University, Bodh Gaya and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 138 of 2019
In
Civil Writ Jurisdiction Case No.18851 of 2017
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
The Vice Chancellor, B. N. Mandal University and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 139 of 2019
In
Civil Writ Jurisdiction Case No.627 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
21/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 140 of 2019
In
Civil Writ Jurisdiction Case No.18260 of 2017
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
Magadh University, through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 141 of 2019
In
Civil Writ Jurisdiction Case No.333 of 2018
======================================================
The State of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 142 of 2019
In
Civil Writ Jurisdiction Case No.335 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 143 of 2019
In
Civil Writ Jurisdiction Case No.385 of 2018
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
Tilka Manjhi Bhagalpur University and Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
22/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 144 of 2019
In
Civil Writ Jurisdiction Case No.18979 of 2017
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
Magadh University, Bodh Gaya And Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 145 of 2019
In
Civil Writ Jurisdiction Case No.7471 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
Magadh University through the Registrar and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 146 of 2019
In
Civil Writ Jurisdiction Case No.835 of 2018
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 148 of 2019
In
Civil Writ Jurisdiction Case No.1290 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
Magadh University, Bodh Gaya and Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
23/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 149 of 2019
In
Civil Writ Jurisdiction Case No.18748 of 2017
======================================================
The State of Bihar and Ors
... ... Appellant/s
Versus
The Vice Chancellor, B.N. Mandal University and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 150 of 2019
In
Civil Writ Jurisdiction Case No.8123 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Veer Kunwar Singh University through its Registrar and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 151 of 2019
In
Civil Writ Jurisdiction Case No.19205 of 2017
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University, Bodh Gaya and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 152 of 2019
In
Civil Writ Jurisdiction Case No.18183 of 2017
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
The Magadh University, Bodh Gaya and Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
24/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 153 of 2019
In
Civil Writ Jurisdiction Case No.18443 of 2017
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The B.N. Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 154 of 2019
In
Civil Writ Jurisdiction Case No.18237 of 2017
======================================================
The State of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 155 of 2019
In
Civil Writ Jurisdiction Case No.18673 of 2017
======================================================
The State of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 157 of 2019
In
Civil Writ Jurisdiction Case No.19310 of 2017
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
B.N. Mandal University through its Registrar and Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
25/44
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 158 of 2019
In
Civil Writ Jurisdiction Case No.653 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Vice Chancellor, B.N. Mandal University, Laloo Nagar, Madhepura and
ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 159 of 2019
In
Civil Writ Jurisdiction Case No.533 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 160 of 2019
In
Civil Writ Jurisdiction Case No.69 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University through its Vice-Chancellor and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 162 of 2019
In
Civil Writ Jurisdiction Case No.18278 of 2017
======================================================
The State of Bihar and anr
... ... Appellant/s
Versus
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
26/44
B. N. Mandal University, Madhepura through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 163 of 2019
In
Civil Writ Jurisdiction Case No.526 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 164 of 2019
In
Civil Writ Jurisdiction Case No.18620 of 2017
======================================================
The State Of Bihar and anr
... ... Appellant/s
Versus
The Magadh University, Bodh Gaya through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 166 of 2019
In
Civil Writ Jurisdiction Case No.16 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 167 of 2019
In
Civil Writ Jurisdiction Case No.576 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
27/44
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 170 of 2019
In
Civil Writ Jurisdiction Case No.626 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 171 of 2019
In
Civil Writ Jurisdiction Case No.18285 of 2017
======================================================
The State Of Bihar and anr
... ... Appellant/s
Versus
Lalit Narayan Mithila University, Kameshwarnagar, Darbhanga through its
Registrar and ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 172 of 2019
In
Civil Writ Jurisdiction Case No.650 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 173 of 2019
In
Civil Writ Jurisdiction Case No.18268 of 2017
======================================================
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
28/44
The State of Bihar and Anr
... ... Appellant/s
Versus
Magadh University through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 175 of 2019
In
Civil Writ Jurisdiction Case No.6 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 176 of 2019
In
Civil Writ Jurisdiction Case No.49 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Vice Chancellor, B.N. Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 179 of 2019
In
Civil Writ Jurisdiction Case No.178 of 2018
======================================================
The State of Bihar and Anr
... ... Appellant/s
Versus
Lalit Narayan Mithila University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 180 of 2019
In
Civil Writ Jurisdiction Case No.473 of 2018
======================================================
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
29/44
The State of Bihar and Ors
... ... Appellant/s
Versus
The B. N. Mandal University through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 223 of 2019
In
Civil Writ Jurisdiction Case No.14178 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Vice-Chancellor of the Lalit Narain Mithla University, Darbhanga, Bihar
And Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 226 of 2019
In
Civil Writ Jurisdiction Case No.10044 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Magadh University through its Registrar and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 230 of 2019
In
Civil Writ Jurisdiction Case No.12264 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
The B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 232 of 2019
In
Civil Writ Jurisdiction Case No.16708 of 2018
======================================================
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
30/44
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 255 of 2019
In
Civil Writ Jurisdiction Case No.9122 of 2018
======================================================
Lalit Narayan Mithila University, Kameshwar Nagar and Ors
... ... Appellant/s
Versus
( Dr.) Ram Sudhist Choudhary and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 335 of 2019
In
Civil Writ Jurisdiction Case No.22844 of 2018
======================================================
The State Of Bihar and Anr
... ... Appellant/s
Versus
The Lalit Narayan Mithila University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 336 of 2019
In
Civil Writ Jurisdiction Case No.16835 of 2014
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
Vice Chancellor, Lalit Narayan Mithila University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 338 of 2019
In
Civil Writ Jurisdiction Case No.11941 of 2018
======================================================
The State Of Bihar and Ors
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
31/44
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 339 of 2019
In
Civil Writ Jurisdiction Case No.12237 of 2018
======================================================
The State Of Bihar and Ors
... ... Appellant/s
Versus
The Bhupendra Narayan Mandal University and Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 404 of 2019
In
Civil Writ Jurisdiction Case No.16742 of 2018
======================================================
Sunil Kumar Jha
... ... Appellant/s
Versus
Kumar Anil Deo
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 488 of 2019
In
Civil Writ Jurisdiction Case No.16411 of 2018
======================================================
The State Of Bihar
... ... Appellant/s
Versus
Lalit Narayan Mithila University,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 645 of 2019
In
Civil Writ Jurisdiction Case No.13081 of 2018
======================================================
The State of Bihar
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
32/44
... ... Appellant/s
Versus
B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 646 of 2019
In
Civil Writ Jurisdiction Case No.23358 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 647 of 2019
In
Civil Writ Jurisdiction Case No.3261 of 2019
======================================================
The State of Bihar
... ... Appellant/s
Versus
The B.N. Mandal University, Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 651 of 2019
In
Civil Writ Jurisdiction Case No.8261 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
Magadh University, Bodh Gaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 652 of 2019
In
Civil Writ Jurisdiction Case No.10564 of 2010
======================================================
The State of Bihar
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
33/44
... ... Appellant/s
Versus
B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 659 of 2019
In
Civil Writ Jurisdiction Case No.1989 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The Baba Saheb Bhim Rao Ambedkar University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 660 of 2019
In
Civil Writ Jurisdiction Case No.6659 of 2019
======================================================
The State of Bihar
... ... Appellant/s
Versus
The B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 662 of 2019
In
Civil Writ Jurisdiction Case No.12797 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 666 of 2019
In
Civil Writ Jurisdiction Case No.2491 of 2019
======================================================
The State of Bihar
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
34/44
... ... Appellant/s
Versus
The Vice Chancellor, B.N. Mandal University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 667 of 2019
In
Civil Writ Jurisdiction Case No.22494 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
The B.N. Mandal University Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 669 of 2019
In
Civil Writ Jurisdiction Case No.10507 of 2018
======================================================
The State of Bihar
... ... Appellant/s
Versus
Tilka Manjhi Bhagalpur University
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 794 of 2019
In
Civil Writ Jurisdiction Case No.17670 of 2017
======================================================
The Magadh University through its Vice Chancellor,
... ... Appellant/s
Versus
Akhilanand Singh
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 821 of 2019
In
Civil Writ Jurisdiction Case No.15984 of 2018
======================================================
Veer Kuwar Singh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
35/44
... ... Appellant/s
Versus
Dr. Md. Walayat Ali Khan
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 840 of 2019
In
Civil Writ Jurisdiction Case No.1027 of 2018
======================================================
The Magadh University, Bodh Gaya
... ... Appellant/s
Versus
Dashrath Chaudhary
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 841 of 2019
In
Civil Writ Jurisdiction Case No.18183 of 2017
======================================================
The Magadh University
... ... Appellant/s
Versus
Kumar Gaurav
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 899 of 2019
In
Civil Writ Jurisdiction Case No.17768 of 2017
======================================================
The Magadh University, Bodh Gaya
... ... Appellant/s
Versus
Ram Ratan Prasad
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 930 of 2019
In
Civil Writ Jurisdiction Case No.18268 of 2017
======================================================
The Magadh University
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
36/44
... ... Appellant/s
Versus
Nripendra Kumar Singh
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 955 of 2019
In
Civil Writ Jurisdiction Case No.17752 of 2017
======================================================
Magadh University
... ... Appellant/s
Versus
Anjana Verma
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 1556 of 2018)
For the Appellant/s : Mr.Rakesh Narayansingh, Adv.
For the Respondent/s : Mr.Avanindra Kumar Jha, Adv.
(In Letters Patent Appeal No. 26 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 27 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 28 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Amaresh Kumar Singh, Adv.
(In Letters Patent Appeal No. 29 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 30 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ashhar Mustafa, Adv.
(In Letters Patent Appeal No. 31 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 32 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 34 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.P.K.Verma, Adv.
(In Letters Patent Appeal No. 35 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 36 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 37 of 2019)
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
37/44
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 38 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 39 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 40 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 41 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 42 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Archana Palkar Khopde, Adv.
(In Letters Patent Appeal No. 44 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 45 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Binodanand Mishra, Adv.
(In Letters Patent Appeal No. 46 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 47 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 48 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr. Sujeet Kumar Sinha, Adv.
Mr. Indu Bhushan Pandey, Adv.
(In Letters Patent Appeal No. 49 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Subodh Kumar Jha, Adv.
(In Letters Patent Appeal No. 50 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 51 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Binodanand Mishra, Adv.
(In Letters Patent Appeal No. 52 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ashhar Mustafa, Adv.
(In Letters Patent Appeal No. 53 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Binodanand Mishra, Adv.
(In Letters Patent Appeal No. 54 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 55 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 56 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
38/44
(In Letters Patent Appeal No. 57 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Binodanand Mishra, Adv.
(In Letters Patent Appeal No. 58 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ashhar Mustafa, Adv.
(In Letters Patent Appeal No. 59 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 60 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh AC To AAG 15
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 61 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Shashi Nath Jha, Adv.
(In Letters Patent Appeal No. 62 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh (AC To AAG 15)
For the Respondent/s : Mr.Shashi Bhushan Kumar, Adv.
(In Letters Patent Appeal No. 73 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Abhinav Srivastava, Adv.
(In Letters Patent Appeal No. 74 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 75 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Archana Palkar Khopde, Adv.
(In Letters Patent Appeal No. 76 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Bimlesh Kumar Jha, Adv.
(In Letters Patent Appeal No. 77 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 78 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 79 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 80 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 81 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 82 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 84 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 85 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 86 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
39/44
(In Letters Patent Appeal No. 87 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 89 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Mukul Sinha, Adv.
(In Letters Patent Appeal No. 90 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 91 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 92 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 93 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 94 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 95 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 96 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Shashi Bhushan Kumar, Adv.
(In Letters Patent Appeal No. 97 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 98 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Shashi Bhushan Kumar, Adv.
(In Letters Patent Appeal No. 99 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Gyanand Roy, Adv.
(In Letters Patent Appeal No. 100 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 101 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 103 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 104 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Kumar Ravi Shankar, Adv.
(In Letters Patent Appeal No. 107 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 108 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 110 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Purnendu Singh, Adv.
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
40/44
(In Letters Patent Appeal No. 111 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 112 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 113 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 114 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 115 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 132 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 133 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Archana Palkar Khopde, Adv.
(In Letters Patent Appeal No. 134 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Amaresh Kumar Singh, Adv.
(In Letters Patent Appeal No. 136 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 137 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 138 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 139 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 140 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 141 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 142 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 143 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ashhar Mustafa, Adv.
(In Letters Patent Appeal No. 144 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 145 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr. Sujeet Kumar Sinha, Adv.
Mr. Indu Bhushan Pandey, Adv.
(In Letters Patent Appeal No. 146 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
41/44
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 148 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 149 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 150 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.P.K.Verma, Adv.
(In Letters Patent Appeal No. 151 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 152 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 153 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 154 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 155 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 157 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 158 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 159 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 160 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 162 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 163 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 164 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 166 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 167 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 170 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Subodh Kumar Jha, Adv.
(In Letters Patent Appeal No. 171 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
42/44
For the Respondent/s : Mr.Subodh Kumar Jha, Adv.
(In Letters Patent Appeal No. 172 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 173 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 175 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 176 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 179 of 2019)
For the Appellant/s : Mr.Vinay Kumat Mishra (AC To AAG 15)
For the Respondent/s : Mr.Subodh Kumar Jha, Adv.
(In Letters Patent Appeal No. 180 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 223 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Subhash Kumar Jha, Adv.
(In Letters Patent Appeal No. 226 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Syed Firoz Raza, Adv.
(In Letters Patent Appeal No. 230 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 232 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (AC To AAG 15))
For the Respondent/s : Mr.Subodh Kumar Jha, Adv.
(In Letters Patent Appeal No. 255 of 2019)
For the Appellant/s : Mr.Md. Nadim Seraj, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 335 of 2019)
For the Appellant/s : Mr.Amrendra Kumar (AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 336 of 2019)
For the Appellant/s : Mr.Amrendra Kumar (AC To AAG 15)
For the Respondent/s : Mr.Abhinav Srivastava, Adv.
(In Letters Patent Appeal No. 338 of 2019)
For the Appellant/s : Mr.Amarendra Kumar (AC To AAG 15)
For the Respondent/s : Mr.Pramod Mishra, Adv.
(In Letters Patent Appeal No. 339 of 2019)
For the Appellant/s : Mr.Amarendra Kumar (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 404 of 2019)
For the Appellant/s : Mr.Binodanand Mishra, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 488 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (AC To AAG 15)
For the Respondent/s : Mr.Bimlesh Kumar Jha, Adv.
(In Letters Patent Appeal No. 645 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 646 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (AC To AAG 15)
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
43/44
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 647 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 651 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 652 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (AC To AAG 15)
For the Respondent/s : Mr.Pankaj Kumar Sinha, Adv.
(In Letters Patent Appeal No. 659 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (AC To AAG 15)
For the Respondent/s : Mr.Sanjeet Kumar, Adv.
(In Letters Patent Appeal No. 660 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 662 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 666 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh(AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 667 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (AC To AAG 15)
For the Respondent/s : Mr.Ritesh Kumar, Adv.
(In Letters Patent Appeal No. 669 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh(AC To AAG 15)
For the Respondent/s : Mr.Dinesh Kumar, Adv.
(In Letters Patent Appeal No. 794 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey ( AAG 15 )
(In Letters Patent Appeal No. 821 of 2019)
For the Appellant/s : Mr.Kinkar Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 840 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 841 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 899 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 930 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
(In Letters Patent Appeal No. 955 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Adv.
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG 15)
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
Patna High Court L.P.A No.1556 of 2018(5) dt.23-10-2019
44/44
(Per: HONOURABLE THE CHIEF JUSTICE)
5 23-10-2019Learned counsel for the appellant State of Bihar states that the supplementary affidavit will be filed and served to the learned counsel for the respondents by tomorrow.
Learned counsel for the respondents may file a response to the same by the next date.
List on 6th November, 2019. (Amreshwar Pratap Sahi, CJ) ( Ashutosh Kumar, J) K.C.Jha/-
U