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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(5) in The West Bengal Co-Operative Societies Act, 1983

(5)The [Commission] [Words substituted by West Bengal Act 27 of 1997.] shall select persons [for appointment to such posts ] [Words substituted by West Bengal Act 21 of 1990.][, other than the posts to be filled up by promotion,] [Words inserted by West Bengal. Act 27 of 1997.] in the co-operative societies mentioned in the Fifth Schedule [and in such manner] [Words substituted by West Bengal 21 of 1990.] as may be prescribed.Sub-Section (6) omitted by West Bengal Act 27 of 1997.[******] [Sub-Section (6) omitted by West Bengal Act 27 of 1997.]